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Bombay High Court Grants Bail to Peter Mukerjea in Sheena Bora Murder Case - (07 Feb 2020)

CRIMINAL

Bombay High Court has granted bail to former media baron Peter Mukerjea, arrested in the Sheena Bora killing case, observing that prima facie there was no evidence of his involvement in the crime. The Court granted bail on a surety of Rs two lakh and directed that he should not contact his children Rahul Mukerjea and Vidhi Mukerjea and other witnesses in the case. The Court, however, stayed its order for a period of six weeks so as to enable the CBI probing the case to file an appeal.

Tags : BOMBAY HIGH COURT   BAIL  

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