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Delhi High Court Seeks EC’s Reply on Petition Against AAP Candidate - (07 Feb 2020)

ELECTION

Delhi High Court has asked the Election Commission (EC) to respond to a plea seeking rejection of nomination of Aam Aadmi Party’s Karol Bagh candidate for allegedly concealing his educational qualification in his affidavit for the upcoming Assembly polls. The Court also issued a notice to the AAP candidate, Vishesh Ravi, on the plea filed by Yoginder Chandolia, a BJP candidate from the same seat.

Tags : DELHI HIGH COURT   AAP CANDIDATE  

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