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Supreme Court: Change in Mindset Could Allow Women in Army Command Posts - (06 Feb 2020)

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Supreme Court has said that if there is a will and a change in mindset on the part of the Government, then women officers could be allocated command posts in the Army. The Court also pointed out that there are many other services along with combat operations where women could be accommodated.

Tags : SUPREME COURT   ARMY   WOMEN  

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