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Nirbhaya Case: President Rejects Mercy Petition of Convict Akshay Kumar Singh - (06 Feb 2020)

CRIMINAL

President Ram Nath Kovind has rejected the mercy petition of Akshay Kumar Singh, one of the four men facing the gallows in the 2012 Nirbhaya gang rape and murder case. Akshay Singh filed the petition a few days ago, which has now been rejected.

Tags : NIRBHAYA CASE   PRESIDENT   MERCY PETITION  

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