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Supreme Court Refuses to Stay High Court Order on Maratha Reservation - (06 Feb 2020)

CIVIL

Supreme Court has refused to stay the Bombay High Court order upholding a Maharashtra law granting reservation to Marathas in education and jobs. It fixed March 17 to hear at length a batch of pleas filed for and against the Maratha quota.

Tags : SUPREME COURT   MARATHA  

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