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Madras High Court Acquits Two IPS Officers in 30 Year Old Alleged Crime - (06 Feb 2020)

CRIMINAL

Madras High Court has set aside the conviction and sentence imposed by a trial court on two Indian Police Service (IPS) officers for having indulged in corrupt practices while procuring fire fighting centrifugal pumps for the Fire and Rescue Services Department between May, 1989 and July, 1992.

Tags : MADRAS HIGH COURT   IPS OFFICERS  

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