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CCI Approves Proposed Combination Between Yum Restaurants and Devyani International Limited - (05 Feb 2020)

MRTP/ COMPETITION LAWS

Competition Commission of India (CCI) has approved the proposed combination between Yum Restaurants (India) Private Limited and Devyani International Limited (DIL) involving the acquisition of certain equity shareholding and sale of certain KFC restaurants.

Tags : COMPETITION COMMISSION OF INDIA   YUM RESTAURANTS   DEVYANI INTERNATIONAL LIMITED  

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