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Ministry of Corporate Affairs Notifies Amendment to Companies Rules, 2020 - (05 Feb 2020)

COMPANY

Ministry of Corporate Affairs has notified an amendment to the Companies (Compromises, Arrangements and Amalgamations) Rules, 2020, adding a provision for majority shareholders to buy out minority shareholders.

Tags : MINISTRY OF CORPORATE AFFAIRS   COMPANIES (COMPROMISES   ARRANGEMENTS AND AMALGAMATIONS) RULES   2020  

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