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Delhi High Court Gives Centre, Cops More Time to Reply on Jamia Violence - (04 Feb 2020)

CIVIL

Delhi High Court has granted more time to the Centre and Delhi Police to reply on a batch of petitions on the violence that unfolded in the Jamia Millia Islamia campus on December 15, 2019 during protests against the Citizenship (Amendment) Act, 2019.

Tags : DELHI HIGH COURT   JAMIA  

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