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Allahabad High Court Grants Bail to Chinmayanand in Shahjahanpur Sexual Abuse Case - (04 Feb 2020)

CRIMINAL

Allahabad High Court has granted bail to former BJP Minister Swami Chinmayanand in the case of alleged sexual exploitation of a law student of his college in Shahjahanpur district of Uttar Pradesh. Among other offences, Mr. Chinmayanand is accused of misusing his authority to seduce or induce the student into having sexual intercourse with him.

Tags : ALLAHABAD HIGH COURT   BAIL  

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