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SC Stays Telangana HC Judgment Declaring Private Medical Colleges Can’t Collect 5 Years MBBS Fee - (03 Feb 2020)

CIVIL

Supreme Court has stayed the judgment of Telangana High Court that had directed the authorities to stop private medical colleges from levying MBBS fee for five years.

Tags : SUPREME COURT   TELANGANA HIGH COURT   MBBS FEE  

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