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Delhi HC Issues Notice on Plea Challenging Applicability of New Pension Scheme to Judicial Officers - (03 Feb 2020)

CIVIL

Delhi High Court has issued a notice in a plea challenging the 'New Pension Scheme' of the Delhi Government, insofar as it applies to Judicial Officers appointed after 1 January, 2004. The Court has issued a notice to Delhi Government as well as the Union Government, asking them to reply to the contentions raised in the Petition.

Tags : DELHI HIGH COURT   NEW PENSION SCHEME   JUDICIAL OFFICERS  

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