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Kerala High Court Directs Government to Ensure Children Do Not Carry Heavy School Bags - (03 Feb 2020)

CIVIL

Kerala High Court has directed the Central and State Governments, the educational authorities including Central Board of Secondary Education, to ensure that the orders they have passed to reduce the weight of school bags are implemented in all the schools, in its letter and spirit.

Tags : KERALA HIGH COURT   HEAVY SCHOOL BAGS  

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