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Chhattisgarh High Court Directs State to Reconsider Appointment of Deputy Advocate General - (03 Feb 2020)

CIVIL

Chhattisgarh High Court has directed the State Government to reconsider its appointment of Rajneesh Singh Baghel as Deputy Advocate General, who is accused in a criminal case.

Tags : CHHATTISGARH HIGH COURT   APPOINTMENT OF DEPUTY ADVOCATE GENERAL  

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