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Madras High Court Directs Police to Set Up Special Cells to Check Social Media Abuse - (03 Feb 2020)

CRIMINAL

Madras High Court has directed the Director-General of Police to constitute dedicated cells in every police station in the State to track unscrupulous offenders who post derogatory content on social media, not only against constitutional and Government functionaries but also against the common man.

Tags : MADRAS HIGH COURT   SOCIAL MEDIA ABUSE  

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