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Chhattisgarh HC Orders Inquiry Against Government Officials for Alleged Embezzlement of Public Money - (03 Feb 2020)

CRIMINAL

Chhattisgarh High Court has directed the Central Bureau of Investigation to investigate into the allegations of large scale bungling and siphoning of public funds by certain High-rank Government officials of the state, which may run into hundreds or even more than a thousand crores.

Tags : CHHATTISGARH HIGH COURT   GOVERNMENT OFFICIALS   ALLEGED EMBEZZLEMENT  

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