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NCDRC Orders Spicejet To Pay Rs. 60,000 For Losing Passenger's Luggage - (04 Jan 2016)

National Consumer Disputes Redressal Commission (NCDRC) has asked SpiceJet airline to pay compensation and penalty of Rs. 60,000 to a Tripura resident for losing his luggage in one of its flights.

Tags : NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION   SPICEJET AIRLINE  

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