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HP High Court Orders Rs. 20 Lakh Compensation For Parents of Students Drowned In Beas River - (04 Jan 2016)

Himachal Pradesh High Court has ordered payment of compensation of Rs. 20 lakh to parents of each of 24 engineering students of a Hyderabad college who were washed away in river Beas near Thalot in Himachal Pradesh's Kullu district on June 8,2014.

Tags : HIMACHAL PRADESH HIGH COURT   COMPENSATION  

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