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#Union Budget 2020-2021: Deposit Insurance Cover Increased to Rs 5 Lakh - (01 Feb 2020)

INSURANCE

Finance Minister noted that the depositors money in schedule commercial banks absolutely safe. Insurance cover on deposists by DICGC to be hiked to Rs 500,000 lakh from Rs 100,000.

Tags : UNION BUDGET 2020-2021   INSURANCE COVER  

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