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Delhi Court Postpones Execution Warrants of Nirbhaya Rape Convicts - (31 Jan 2020)

CRIMINAL

Delhi court has ruled that none of the Nirbhaya rape and murder convicts would be hanged on February 1 at 6 am, postponing the execution of their death warrant after the inmates sought a stay on their hanging. No new date for the execution of the four death row inmates has been issued yet.

Tags : DELHI COURT   NIRBHAYA CASE  

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