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Supreme Court Issues Notice on Jairam Ramesh's Plea Challenging RTI (Amendment) Act, 2019 - (31 Jan 2020)

RIGHT TO INFORMATION

Supreme Court has issued notice to the Centre on ex-Union Minister and Congress Member of Parliament, Jairam Ramesh's challenge to the Right to Information (RTI) (Amendment) Act, 2019.

Tags : SUPREME COURT   JAIRAM RAMESH  

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