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Gujarat HC Orders Govt. to Pay Pension to Refugee, Taking Pak Service into Account - (04 Jan 2016)

Gujarat HC has ordered State Government to pay family pension to Ranomal Adepal's kin taking his 13-year government service (1959-1972) in Pakistan into account as well. Adepal had worked as clerk in the office of superintendent of police in Tharparkar district of Sindh before he arrived to India.

Tags : GUJARAT HC   RANOMAL ADEPAL  

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