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IRDAI Fines ICICI Lombard Company and Tata AIG Company Rs 1 Crore Each - (31 Jan 2020)

INSURANCE

Insurance Regulatory and Development Authority of India has fined ICICI Lombard General Insurance Company and Tata Group and American International Group (AIG) General Insurance Company Rs 1 Crore each for violation of various norms.

Tags : INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA   ICICI LOMBARD   TATA AIG  

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