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Delhi High Court States Use of Chemicals to Ripen Fruits Amounts to Poisoning Consumers - (31 Jan 2020)

CONSUMER

Delhi High Court has observed that use of pesticides and chemicals to ripen fruits amounts to poisoning the consumer while noting that invoking penal provisions against the culprits would have a deterrent effect.

Tags : DELHI HIGH COURT   USE OF CHEMICALS TO RIPEN FRUITS  

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