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Delhi HC Issues Notice on Court Master's Plea for Allegedly Tampering with SC Order - (31 Jan 2020)

CRIMINAL

Delhi High Court has issued a notice to Delhi Police in a plea challenging the removal of a Court Master in Supreme Court who was allegedly found tampering with the apex Court's order in Anil Ambani contempt case.

Tags : DELHI HIGH COURT   COURT MASTER'S REMOVAL   TAMPERING OF SUPREME COURT ORDER  

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