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SC Stays Proceedings Against Singer Anuradha Paudwal by Woman Claiming to be Her Daughter - (31 Jan 2020)

CIVIL

Supreme Court has stayed the proceedings in a case filed by a 46-year-old woman claiming that she should be declared as the biological daughter of the singer, Anuradha Paudwal.

Tags : SUPREME COURT   ANURADHA PAUDWAL  

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