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Reserve Bank of India Allows Kotak Bank to Retain 26% Promoter Stake - (31 Jan 2020)

BANKING

Reserve Bank of India has allowed Kotak Mahindra Bank’s founder Uday Kotak to retain 26 % promoter stake in a dispute over the bank’s promoter shareholding.

Tags : RESERVE BANK OF INDIA   KOTAK MAHINDRA BANK   PROMOTERS SHAREHOLDING  

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