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Bombay High Court Directs Deepak Kochhar to Move to First Appellate Authority - (30 Jan 2020)

DIRECT TAXATION

Bombay High Court has ordered Deepak Kocchar to move to the First Appellate Authority while putting a hold on the order passed by the Commissioner of Income Tax pertaining to the Assessment Year 2012-13.

Tags : BOMBAY HIGH COURT   DEEPAK KOCCHAR  

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