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SC Refuses to Interfere with Allahabad HC Order Granting Parole to Rape Accused Atul Rai - (30 Jan 2020)

CRIMINAL

Supreme Court has refused to interfere with the Allahabad High Court order granting two days parole to rape accused Bahujan Samaj Party Member of Parliament, Atul Rai, allowing him to attend his oath-taking ceremony as Member of Parliament in New Delhi.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   PAROLE TO ATUL RAI  

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