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SC Stays Madras HC Proceedings in Petitions Challenging Election of DMK Leader Kanimozhi - (30 Jan 2020)

ELECTION

Supreme Court has stayed the proceedings in the Petitions filed in the Madras High Court challenging the election of Dravida Munnetra Kazhagam (DMK) leader Kanimozhi Karunanidhi from Thoothukudi Lok Sabha constituency in the 2019 general elections.

Tags : SUPREME COURT   MADRAS HIGH COURT   ELECTION OF KANIMOZHI KARUNANIDHI  

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