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Delhi HC Issues Notice in Plea Challenging Appointment of Najma Akhtar as Jamia's Vice-Chancellor - (30 Jan 2020)

CIVIL

Delhi High Court has issued notices to the Union Government, Jamia Millia University, the Central Vigilance Commission, University Grants Commission and Najma Akhtar in a plea challenging her appointment as the current Vice-Chancellor of the University.

Tags : DELHI HIGH COURT   JAMIA MILLIA ISLAMIA UNIVERSITY   VICE CHANCELLOR'S APPOINTMENT  

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