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Securities Appellate Tribunal Provides Relief to Religare Finvest in Fund Diversion Case - (30 Jan 2020)

CAPITAL MARKET

Securities Appellate Tribunal has given relief to Religare Finvest, an arm of Religare Enterprises, in a fund diversion case, involving erstwhile promoters, Shivinder and Malvinder Singh.

Tags : SECURITIES APPELLATE TRIBUNAL   RELIGARE FINVEST   FUND DIVERSION CASE  

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