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Reserve Bank of India Penalizes HDFC Bank Rs 1 Crore for Failing Know Your Customer Norms - (30 Jan 2020)

BANKING

Reserve Bank of India has imposed a penalty of Rs 1 Crore on Housing Development Finance Corporation (HDFC) Bank for failing to comply with the Central Bank’s Know Your Customer norms.

Tags : RESERVE BANK OF INDIA   HDFC   KYC NORMS  

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