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NGT Seeks Compliance Status of E- Commerce Giants for Plastic Waste Management - (30 Jan 2020)

ENVIRONMENT

National Green Tribunal has directed the Central Pollution Control Board on the compliance status of e-commerce giants, Amazon and Flipkart for plastic management as per the provisions of Plastic Waste Management Rules, 2016.

Tags : NATIONAL GREEN TRIBUNAL   PLASTIC MANAGEMENT   E- COMMERCE GIANTS  

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