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Delhi High Court Questions Jawaharlal Nehru University’s Decision to Hold Examinations - (30 Jan 2020)

CIVIL

Delhi High Court has questioned Jawaharlal Nehru University’s (JNU) decision to hold online, open-book examinations for a semester where most classes were not held. The Court has further asked the board of studies of various schools and special centres in JNU to recommend how the remaining classes of the monsoon semester can be held and examinations conducted.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY   EXAMINATIONS  

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