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Jammu and Kashmir High Court Takes Suo-Moto Notice of Litigant-Official Collusion in Budgam - (04 Jan 2016)

Jammu and Kashmir High Court has taken suo moto notice of collusion between local revenue officials and a litigant in Budgam district of central Kashmir and issued notices to the parties.

Tags : JAMMU AND KASH   MIR HIGH COURT   BUDGAM  

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