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Madras High Court Quashes Admission Notification Issued by Tamil Nadu Ambedkar Law University - (13 Aug 2015)

Madras HC has quashed Tamil Nadu Ambedkar Law University's admission notification which does not prescribe any age limit and directed it to issue a fresh one. Resultantly, this year maximum age limit for open category candidates will be 30 years and for reserved categories it will be 35 years.

Tags : MADRAS HIGH COURT  TAMIL NADU AMBEDKAR LAW UNIVERSITY'S ADMISSION NOTIFICATION  

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