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Karnataka High Court Drops Criminal Contempt Proceedings Initiated Against Deccan Herald - (29 Jan 2020)

CONTEMPT OF COURT

Karnataka High Court has dropped the criminal contempt proceedings, initiated against Deccan Herald, and three local Kannada, new channels, BTV, TV5 and Digvijay, for publishing false news, after accepting their unconditional apology and their willingness to pay a total cost of Rs 73 Lakhs.

Tags : KARNATAKA HIGH COURT   DECCAN HERALD  

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