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Supreme Court Clears Project to Bring in African Cheetah - (29 Jan 2020)

ENVIRONMENT

Supreme Court has green-flagged the project to introduce African Cheetah in various sites in India while ordering a proper study on the subject. The African cheetah will be introduced on an experimental basis in the best suitable habitat to see whether it can adapt to Indian conditions.

Tags : SUPREME COURT   AFRICAN CHEETAH  

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