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Bombay High Court Suggests BMC to Invite Fresh Applications for Junior Panel Lawyers - (28 Jan 2020)

CIVIL

Bombay High Court has asked the Brihanmumbai Municipal Corporation (BMC) to invite applications from lawyers interested in being empaneled on the Junior Panel "A" of the Municipal Corporation after a panel counsel for the corporation stated some incorrect facts and submitted an incorrect affidavit which misled the Court.

Tags : BOMBAY HIGH COURT   BRIHANMUMBAI MUNICIPAL CORPORATION   FRESH APPLICATIONS FOR JUNIOR PANEL LAWYERS  

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