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ITAT Mumbai Allows Depreciation on Goodwill Resulting from Acquisition of Business Unit - (28 Jan 2020)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT) Mumbai has allowed depreciation on goodwill resulting from the acquisition of Business Unit of Lee & Muirhead Pvt. Ltd.

Tags : INCOME TAX APPELLATE TRIBUNAL   DEPRECIATION ON GOODWILL  

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