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Mysuru Court Grants Anticipatory Bail in 'Free Kashmir' Placard Case - (28 Jan 2020)

CRIMINAL

Mysuru Court has granted anticipatory bail to students Nalini Balakumar and Mardevaiah Shivanna, who were booked for sedition for holding a "Free Kashmir" placard at a protest against the attack in Jawaharlal Nehru University.

Tags : MYSURU COURT   FREE KASHMIR PLACARD CASE  

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