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SEBI Prescribes Higher Margins for Trades in Agricultural and Non- Agricultural Commodities - (28 Jan 2020)

CAPITAL MARKET

Securities and Exchange Board of India has prescribed higher margins for future trade in agricultural and non- agricultural commodities to address the risk of default in cases of high volatility.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   TRADING IN AGRICULTURAL AND NON- AGRICULTURAL COMMODITIES  

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