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Enforcement Directorate Arrests Kapil Wadhawan in Iqbal Mirchi Case - (28 Jan 2020)

CRIMINAL

Enforcement Directorate has arrested Dewan Housing Finance’s former Chairman and Director, Kapil Wadhawan for his alleged role in financing the loan to a gangster, Iqbal Mirchi, which was used for terror financing.

Tags : ENFORCEMENT DIRECTORATE   KAPIL WADHAWAN  

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