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Chandigarh Consumer Forum Penalizes Big Bazaar Rs. 5 Lakhs for Charging for Carry Bag - (27 Jan 2020)

CONSUMER

Chandigarh Consumer Forum has imposed a cost of Rs 5 lakhs on Big Bazaar, to be deposited in the Poor Patient Welfare Fund of Postgraduate Institute of Medical Education and Research for charging Rs 12 for a carry bag from a customer.

Tags : CHANDIGARH CONSUMER FORUM   BIG BAZAAR  

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