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National Green Tribunal Directs Government to Remove Encroachments from South Delhi Forests - (27 Jan 2020)

ENVIRONMENT

National Green Tribunal has directed the Delhi government to remove illegal constructions in South Delhi's Jaunapur and Dera Mandi forest areas, saying no encroachment can be allowed on forest land.

Tags : NATIONAL GREEN TRIBUNAL   ENCROACHMENT ON SOUTH DELHI FORESTS  

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