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Delhi High Court Asks Jawaharlal Nehru University to Register Students Under Earlier Fee Structure - (27 Jan 2020)

CIVIL

Delhi High Court has asked Jawaharlal Nehru University (JNU) to allow unregistered students to register for the winter semester under the earlier fee structure, dismissing JNU’s plea that fee hike was necessary to pay salaries of daily wagers and outsourced staff. The Court further observed that the Government must find funds for paying contractual employees in state-run educational institutions and that the students cannot be burdened with it.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY  

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