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Reserve Bank of India Issues Directions for Permitting Rupee Derivatives to be Traded in IFSCs - (24 Jan 2020)

BANKING

Reserve Bank of India has released directions under Section 45 W of the Reserve Bank of India Act, 1934 permitting Rupee derivatives to be traded in International Financial Services Centres (IFSCs).

Tags : RESERVE BANK OF INDIA   TRADING OF RUPEE DERIVATIVES IN IFSCS  

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