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Delhi High Court Issues Notice on JNUSU Plea Against New Hostel Manual - (24 Jan 2020)

CIVIL

Delhi High Court has issued a notice to Jawaharlal Nehru University to file a reply in 2 weeks, in a plea moved by Jawaharlal Nehru University Students Union (JNUSU) challenging the new hostel manual.

Tags : DELHI HIGH COURT   JAWAHARLAL NEHRU UNIVERSITY  

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