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Allahabad HC Imposes Cost on State for Delaying Payment of Post-Death Dues of Employee - (24 Jan 2020)

CIVIL

Allahabad High Court has imposed costs on State authorities for delaying the payment of post-death dues of an employee, for over 24 years.

Tags : ALLAHABAD HIGH COURT   COST ON STATE FOR DELAYING PAYMENT OF POST- DEATH DUES  

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